• Experience
    15 Years

  • Practicing
    Debt Recovery Tribunal (DRT), Delhi Delhi High Court District Court Dwarka District Court Karkardooma District Court Patiala House District Court Rohini District Court Saket District Court Tis Hazari National Consumer Disputes Redressal Commission Supreme Court Of India
  • Gopesh

  • User Ratings (0)

  • Expertise
    Accident & Injuries Administrative Law Arbitration & Conciliation Banking & Finance Cheque Bounce Child Custody Civil Law Competitive Practices Consumer Protection Corporate Law Criminal Law Divorce & Alimony Family Law

Advocate
Gopesh Tripathi

Personal Meeting

  • Duration: 30 Minutes
  • 5100.00 /-


Appointment Details


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