• Experience
    15 Years

  • Practicing
    Delhi High Court District Court Gurgaon Supreme Court Of India
  • Vivek

  • User Ratings (0)

  • Expertise
    Accident & Injuries Administrative Law Alternative Dispute Resolution Arbitration & Conciliation Banking & Finance Bankruptcy Business & Industry Cheque Bounce Child Custody Civil Law Commercial Law Commodities Law Communication & Telecom Competitive Practices Constitutional Law Contract Act Corporate Law Criminal Law Cyber Law Divorce & Alimony Environmental & Forest Law Family Law General Practice Information Technology Intellectual Property Rights Media & Entertainment Property Law Real Estate Recovery & Debt Trade & Malpractices Will And Trust

Advocate
Vivek Nasa

Personal Meeting

  • Duration: 30 Minutes
  • 3000.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 3000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 5000.00 /-


Appointment Details


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