• Experience
    1 Years

  • Practicing
    Delhi High Court Supreme Court Of India
  • Krishna

  • User Ratings (0)

  • Expertise
    Arbitration & Conciliation Banking & Finance Bankruptcy Business & Industry Constitutional Law Contract Act Corporate Law Criminal Law Cyber Law General Practice Information Technology Litigation Others Property Law Real Estate Securities Law Taxation Trade & Malpractices Will And Trust

Advocate
Krishna D

Personal Meeting

  • Duration: 30 Minutes
  • 1.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 1.00 /-

Video Conference

  • Duration: 30 Minutes
  • 1.00 /-


Appointment Details


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