• Experience
    7 Years

  • Practicing
    Allahabad High Court
  • Iqbal

  • User Ratings (0)

  • Expertise
    Accident & Injuries Cheque Bounce Civil Law Consumer Protection Contract Act Criminal Law Divorce & Alimony Family Law Landlord And Tenancy Law Motor Vehicle Acts & Rules Muslim Law Others Property Law R.T.I (Right To Information) Railways Act & Claim

Advocate
Iqbal Ahmed

Personal Meeting

  • Duration: 30 Minutes
  • 2000.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 1500.00 /-

Video Conference

  • Duration: 30 Minutes
  • 2500.00 /-


Appointment Details


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