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Areva T and D India Ltd. Vs Assistant Commissioner of Income Tax and Others <BR>Prasad Productions (P) Ltd.
Decision:
Dismissed
24-09-2008
.... a company formed and registered under the Companies Act, 1956 and on or after the 1st April, 2002, by the National Housing Bank established under Sub-section (1) of Section 3 of the National Housing Bank Act. 1987 (53 of 1987) or by the Small Industries Development Bank of India established under S ...
Madras High Court
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