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Sethi Auto Service Station and Another Vs Delhi Development Authority and Others
Decision:
Dismissed
17-10-2008
.... in the year 2004, when the proposal was rejected by the Vice Chairman, the final decision making authority in the hierarchy. It is, thus, plain that though the proposals had the recommendations of State Level Co-ordinator (oil industry) and the Technical Committee but these did not ultimately fructi ...
Supreme Court of India
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