Md. Abdul Latif & 3 Ors. Vs State Of Manipur & 3 Ors.
.... UDGMENT Ahanthem Bimol Singh, J Ms. Rinika Maibam, learned counsel appearing for the petitioners submitted that the respondents are yet to file counter affidavit. In view of the above, let this case be listed again on 07-06-2024. In the meantime, respondents are directed to ...
Manipur High Court (Imphal)
Aribam Ongbi Ibemhal Devi & 6 Ors Vs State Of Manipur & 17 Ors.
.... our weeks. Mr. Niranjan Sanasam, learned GA entered appearance and accepts notice on behalf of respondents Nos. 1 to 9 and hence, no formal notice is called for in respect of the said respondents. Petitioners are to take steps for service of notice upon the respondent Nos. 10 to 18 by ...
Manipur High Court (Imphal)
Hemjathang Haokip Vs State of Manipur & 4 Ors.
.... Ahanthem Bimol Singh, J Mr. Niranjan Sanasam, learned GA appearing for the respondents seeks three weeks’ time for filing counter affidavit. Mr. David Boon, learned counsel appearing for the petitioner has no objection. As prayed for, list this case aga ...
Manipur High Court (Imphal)
Paudomang Ngaihte Vs Union Of India & 5 Ors.
.... Pamei, learned counsel appearing for the petitioner requested to adjourn the case on the ground that her senior who is to argue the case is out of station. Mr. Athouba Kh, learned GA appearing for the State respondent has not objected to the request for adjournment. List the matter on ...
Manipur High Court (Imphal)
T. Kanmi & 17 Ors. Vs State Of Manipur & 3 Ors.
.... A appearing for the respondents submitted that an affidavit on behalf of the Deputy Commissioner, Ukhrul will be filed in terms of the earlier direction given by this Court. The learned GA accordingly seeks two weeks’ time for filing the said affidavit. Mr. Tungrei Ngakang, learned counsel ...
Manipur High Court (Imphal)
Md. Fakir Ahmad Vs State Of Manipur & Ors.
.... ent No. 1 and Mr. P. Tamphamani, learned counsel appearing for the respondent No. 3 seeks three weeks’ time for filing their respective counter affidavit. Mr. Y. Nirmolchand, learned senior counsel assisted by Mr. U. Augusta, learned counsel appearing for the petitioner submitted that they ...
Manipur High Court (Imphal)
Paokhomang Haokip & 2 Ors. Vs State Of Manipur & 3 Ors.
.... rned GA appearing for the respondents submitted that he has received instruction and that counter affidavit on behalf of the respondents will be filed within two weeks and the learned GA accordingly prays for taking up this matter after two weeks. Mr. Tungrei Ngakang, learned counsel appear ...
Manipur High Court (Imphal)
Daleep Kumar Verma Vs Union Of India & Ors.
.... he petitioner submitted that they have just received a copy of the counter affidavit filed on behalf of the respondents today and as such, the learned counsel seeks two weeks’ time for filing rejoinder affidavit. Mr. M. Brojendro, learned counsel appearing for the respondents submitted that ...
Manipur High Court (Imphal)
Union Of India Vs L. Fimate
.... learned counsel appears for the respondent through VC. None appears for the union of India. The learned counsel appearing for the respondent submitted that he has already sent the record through WhatsApp to the Registry. The Registry is directed to prepare paper book before the next d ...
Manipur High Court (Imphal)
State Of Manipur Vs Koting Lamkang
.... hat he was conducting counsel in the Trial Court for the respondent and during that time, he cross-examined the defence witness. Cross-examination of the PWs are missing and in the circumstances, it is directed to the Registry to find out about it and further, to inquire from the Trial Cour ...
Manipur High Court (Imphal)
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