Pintu Chowdhury Vs Union Of India And Ors.
.... as prayed for an adjournment. Learned senior counsel for the appellant has further submitted that the impugned order has already been stayed by this Court. In view of this, this Court has reluctantly adjourned the case for today. List the matter on 09.05.2024 . It is made clear that i ...
Tripura High Court- Agartala
Minakshi Tripura & 4 Ors. Vs State Of Tripura And 3 Ors.
.... ndents-State. Issue Notice calling upon the respondents to show cause as to why a Rule shall not be issued, as prayed for; and/or why such further and other order(s) shall not be passed as to this Court may deem fit and proper. Notice is made returnable on 30.05.2024. Since Mr. K ...
Tripura High Court- Agartala
Sushanta Deb Vs State Of Tripura & 5 Ors.
.... Arindam Lodh, J Mr. Kohinoor N. Bhattacharjee, learned GA appearing for the respondents-State has sought for an accommodation to file counter affidavit. Prayer stands allowed. List the matter on 14.05.2024. ...
Tripura High Court- Agartala
Sukanta Nath And 3 Ors. Vs State Of Tripura & 3 Ors.
.... Arindam Lodh, J Mr. Kohinoor N. Bhattacharjee, learned GA appearing for the respondents-State has sought for an accommodation to file counter affidavit. Prayer stands allowed. List the matter on 14.05.2024. ...
Tripura High Court- Agartala
Ramu Debnath Vs State Of Tripura & 2 Ors.
.... Arindam Lodh, J Mr. Kohinoor N. Bhattacharjee, learned GA appearing for the respondents-State has sought for an accommodation to file counter affidavit. Prayer stands allowed. List the matter on 25.04.2024. ...
Tripura High Court- Agartala
Bina Rani Das And Another Vs State Of Tripura & 2 Ors.
.... Arindam Lodh, J Mr. Kohinoor N. Bhattacharjee, learned GA appearing for the respondents-State has sought for an accommodation to file counter affidavit. Prayer stands allowed. List the matter on 25.04.2024. ...
Tripura High Court- Agartala
Sarala Tea Company Private Limited And Ors. Vs Tripura Tea Development Corporation Ltd.
.... e respondent. Considering the nature of dispute in the case on hand, we deem it fit to seek the appearance of the Managing Director, Tripura Tea Development Corporation Ltd. Accordingly, the Managing Director, Tripura Tea Development Corporation Ltd. is requested to appear in-person before ...
Tripura High Court- Agartala
Haranti Aslong & Ors. Vs State Of Tripura And 5 Ors.
.... a prayer for adjournment on behalf of the respondents. However, this Court is very reluctant to adjourn the cases as these are Part-Heard matters. However, for ends of justice, we are giving another opportunity to the appellants to place their cases before this Court, otherwise, the matters will ...
Tripura High Court- Agartala
Sabuj Majumder Vs Jyosmita Das
.... nally interacted with both the couples namely, Shri Sabuj Majumder and Smt. Jyosmita Das. There is a possibility of amicable settlement between the couples. So, we deem it fit to have another interaction with both the couples on 25.04.2024. Shri Sabuj Majumder and Smt. Jyosmita Das are ...
Tripura High Court- Agartala
Shilpi Das & Anr. Vs State Of Tripura & 2 Ors.
.... entitled for the benefit of MACP-1 on completion of 10 years of service in terms of Rule 12 of the TSCS(RP),2017 . Sl. No Name of the incumbents & Address Date of appointment as PGT Date of appointment as GT ...
Tripura High Court- Agartala
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