Particular |
Correct Method |
Outcome |
OR
|
"Territorial Jurisdiction" OR "Section 138 NI Act" |
System will search for judgements wherein either or both of the phrases (I.e. "Teritorial Jurisdiction" or "Section 138 NI Act" are present as it is. |
AND
|
"Territorial Jurisdiction" AND "Section 138 NI Act" |
System will search for judgements wherein both the phrases (I.e. "Teritorial Jurisdiction" and "Section 138 NI Act") are present as it is. |
NOT
|
"Territorial Jurisdiction" NOT "Section 138 NI Act" |
System will search for judgements wherein the phrase "Teritorial Jurisdiction" is present but the phrase "Section 138 NI Act" is not present. |
ex1:- ("Claim Compensation" AND "Head Injury") NOT Death
ex2:- "stop payment" AND ("dishonour of cheque" OR "signature of differ")
ex3:- ((murder AND knife) NOT jail) AND ("eye witness") AND ("dying declaration" OR "blood stained")