Bar Council ID
2205/2007
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- Lawyer Profile
Advocate AJAY GOYAL
Experience: 12 Years
Delhi, Delhi
Advocate AJAY GOYAL
City Of Residence
Delhi
Court Of Practice
- Allahabad High Court
- Bombay High Court
- Delhi High Court
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- District Court, Chandigarh
- National Consumer Disputes Redressal Commission
- Punjab and Haryana High Court
- State Commission Delhi
- State Consumer Commission, Haryana
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Child Custody
- Civil Law
- Consumer Protection
- Criminal Law
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