Bar Council ID
O-530/04
- Lawyer Search
- Lawyer Profile
Advocate Bijoy Pradhan
Experience: 14 Years
New Delhi, Delhi
Advocate Bijoy Pradhan
A very good career.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- State Commission Delhi
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Consumer Protection
- Criminal Law
Langauges
- Oriya
- English
- Hindi
- Telugu
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Detailed opinion by e-mail
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Personal Meeting
- Duration: 30 Minutes
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Telephonic Consultation
- Duration: 30 Minutes
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Video Conference
- Duration: 30 Minutes
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