Bar Council ID
D/310/2003
- Lawyer Search
- Lawyer Profile
Advocate N K Kukreja
Experience: 15 Years
New Delhi, Delhi
Advocate N K Kukreja
civil and criminal both
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
- Supreme Court Of India
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Property Law
- Taxation
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