Bar Council ID
D/947/1998
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Advocate BHARAT BHUSHAN BHATIA
Experience: 20 Years
New Delhi, Delhi
Advocate BHARAT BHUSHAN BHATIA
Criminal, Property, Recovery, Civil
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Civil Law
- Criminal Law
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