Bar Council ID
D/2059/2007
- Lawyer Search
- Lawyer Profile
Advocate Amit Tanwar
Experience: 12 Years
Delhi, Delhi
Advocate Amit Tanwar
Corporate
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Arbitration & Conciliation
- Banking & Finance
- Cheque Bounce
- Civil Law
- Commercial Law
- Consumer Protection
- Corporate Law
- Criminal Law
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