Bar Council ID
D/442/2014
- Lawyer Search
- Lawyer Profile
Advocate Amalesh Kumar Rai
Experience: 5 Years
New Delhi, Delhi
Advocate Amalesh Kumar Rai
Corporate
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Accident & Injuries
- Agricultural Law
- Charities & Non Profit Organizations
- Child Custody
- Civil Law
- Criminal Law
- Taxation
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