Bar Council ID
D/14/2002
- Lawyer Search
- Lawyer Profile
Advocate Sanjeev Kumar Manan
Experience: 17 Years
New Delhi, Delhi
Advocate Sanjeev Kumar Manan
Speciliest in civil matter.
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Commercial Law
- Consumer Protection
- Criminal Law
- Family Law
- Motor Vehicle Acts & Rules
- Taxation
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