Bar Council ID
D/4235/15
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- Lawyer Profile
Advocate Ekta Dhama
Experience: 4 Years
Delhi, Delhi
Advocate Ekta Dhama
Consumer case
City Of Residence
Delhi
Court Of Practice
- Consumer Forum North, Tis Hazari
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Cheque Bounce
- Civil Law
- Commercial Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Motor Vehicle Acts & Rules
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