Bar Council ID
D/248/2003
- Lawyer Search
- Lawyer Profile
Advocate Sudhir Kumar
Experience: 16 Years
Delhi, Delhi
Advocate Sudhir Kumar
Civil, Criminal and Consumer matter.
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Family Law
- Property Law
Forum discussions by Advocate Sudhir (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
