Bar Council ID
D/4039/2015
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Advocate Harish Yati
Experience: 3 Years
Noida, Uttar Pradesh
Advocate Harish Yati
I am a law post graduate and retired Inspector from Delhi Police. I have worked as SHO at various police stations in Delhi and investigated many heinous cases leading to conviction. I can effectively and confidently draft complaints, applications, suits plaints and petitions.
City Of Residence
Noida
Court Of Practice
- Allahabad High Court
- Central Administrative Tribunal (CAT) Delhi
- Consumer Forum North East, Nand Nagri
- Consumer Forum North, Tis Hazari
- Consumer Forum West, Janakpuri
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Dwarka
- District Court Gautambuddha Nagar
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Family Court, Delhi
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Cheque Bounce
- Child Custody
- Consumer Protection
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Human Rights
- Labour Law
- R.T.I (Right To Information)
Langauges
- English
- Hindi
- Punjabi
- Bengali
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