Bar Council ID
D/3539/2016
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Advocate Madhav Nanda
Experience: 3 Years
New Delhi, Delhi
Advocate Madhav Nanda
I have been practising and handling cases independently with a result-oriented approach, both professionally and ethically and have now acquired years of professional experience in providing legal consultancy and advisory services. I provides services in various fields of law including but not limited to RDDBFI Act, Insolvency & Bnakruptcy Code, Sarfaesi Act, Arbitration, Cyber Crime, Cheque Bounce (N.I. Act), Civil, Banking / Finance and drafting and vetting of various agreements and documents. I am enrolled with the Bar Council of Delhi in 2016 and am also a member of the Delhi High Court Bar Association.
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Appellate Tribunal Allahabad
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Banking & Finance
- Bankruptcy
- Civil Law
- Commercial Law
- Consumer Protection
- Cyber Law
- Litigation
- Property Law
Langauges
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