Bar Council ID
D/1272/2011
- Lawyer Search
- Lawyer Profile
Advocate Ashish Bansal
Experience: 8 Years
Delhi, Delhi
Advocate Ashish Bansal
Handled many cases of monetary value more than 100 crores.
City Of Residence
Delhi
Court Of Practice
- Consumer Court, Shalimar
- Consumer Forum North, Tis Hazari
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Civil Law
- Consumer Protection
- Criminal Law
- Customs & Central Excise
- Divorce & Alimony
- Family Law
- Landlord And Tenancy Law
- Motor Vehicle Acts & Rules
- Property Law
- Real Estate
Langauges
- English
- Hindi
- Punjabi
Forum discussions by Advocate Ashish (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
