Bar Council ID
D/4220/2018
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- Lawyer Profile
Advocate Sushmita Chaudhary
Experience: 4 Years
New Delhi, Delhi
Advocate Sushmita Chaudhary
Civil Lawyer practising at Delhi High Court, District Courts, Consumer Forum and other Tribunals.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Family Court, Delhi
- National Consumer Disputes Redressal Commission
- State Commission Delhi
Area Of Expertise
- Alternative Dispute Resolution
- Banking & Finance
- Civil Law
- Commercial Law
- Consumer Protection
- Contract Act
- Divorce & Alimony
- Family Law
- Intellectual Property Rights
- Labour Law
- Landlord And Tenancy Law
- Property Law
- Recovery & Debt
- Will And Trust
Langauges
- English
- Hindi
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