Bar Council ID
D/2817/2014
- Lawyer Search
- Lawyer Profile
Advocate Neeraj Chauhan
Experience: 5 Years
Delhi, Delhi
Advocate Neeraj Chauhan
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City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Gurgaon
- District Court Karkardooma
- District Court Panipat
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Accident & Injuries
- Banking & Finance
- Civil Law
- Contract Act
- Corporate Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Intellectual Property Rights
- Motor Vehicle Acts & Rules
- Recovery & Debt
- Trade & Malpractices
Langauges
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Personal Meeting
- Duration: 30 Minutes
- 2500.00 /-
- Book Appointment
