
Bar Council ID
1688/15
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Advocate Sagar Chauhan
Experience: 4 Years
Delhi, Delhi
Advocate Sagar Chauhan
Have worked on various civil and arbitration matters.
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- National Consumer Disputes Redressal Commission
- Telecom Disputes Settlement and Appellate Tribunal
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Consumer Protection
- Recovery & Debt
Langauges
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