Bar Council ID
D/965/2003
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- Lawyer Profile
Advocate Mohammad Danish
Experience: 15 Years
Delhi, Delhi
Advocate Mohammad Danish
Excellent Drafting and presentation with full satisfaction of they client
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
Area Of Expertise
- Civil Law
- Commercial Law
- Contract Act
- Criminal Law
- Divorce & Alimony
- Family Law
- Property Law
- Recovery & Debt
Langauges
- English
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