Bar Council ID
UPF/2713/2013
- Lawyer Search
- Lawyer Profile
Advocate Apar Sirohi
Experience: 6 Years
New Delhi, Delhi
Advocate Apar Sirohi
NIL
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Gurgaon
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- State Commission Delhi
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Recovery & Debt
Langauges
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Personal Meeting
- Duration: 30 Minutes
- 2000.00 /-
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Telephonic Consultation
- Duration: 30 Minutes
- 1000.00 /-
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