Bar Council ID
p/2141/2005
- Lawyer Search
- Lawyer Profile
Advocate aman sharma
Experience: 14 Years
Ludhiana, Punjab
Advocate aman sharma
City Of Residence
Ludhiana
Court Of Practice
- Debt Recovery Tribunal (DRT), Chandigarh
- Punjab and Haryana High Court
Area Of Expertise
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Personal Meeting
- Duration: 30 Minutes
- 2500.00 /-
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Detailed opinion by e-mail
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- 3000.00 /-
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Telephonic Consultation
- Duration: 30 Minutes
- 5000.00 /-
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