Bar Council ID
D/1044/2012
- Lawyer Search
- Lawyer Profile
Advocate Abu John Mathew
Experience: 7 Years
Delhi, Delhi
Advocate Abu John Mathew
City Of Residence
Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
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