Bar Council ID
2566/2016
- Lawyer Search
- Lawyer Profile
Advocate Manoj Dedha
Experience: 3 Years
Delhi, Delhi
Advocate Manoj Dedha
City Of Residence
Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Rohini
- District Court Tis Hazari
- Supreme Court Of India
Area Of Expertise
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