Bar Council ID
D/400/2011
- Lawyer Search
- Lawyer Profile
Advocate R K Sharma
Experience: 8 Years
Delhi, Delhi
Advocate R K Sharma
..
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Tis Hazari
Area Of Expertise
- Accident & Injuries
- Agricultural Law
- Banking & Finance
- Business & Industry
- Cheque Bounce
- Child Custody
- Civil Law
- Commercial Law
- Consumer Protection
- Contract Act
- Family Law
- General Practice
- Information Technology
- Landlord And Tenancy Law
- Litigation
- Motor Vehicle Acts & Rules
- Property Law
- R.T.I (Right To Information)
- Recovery & Debt
Langauges
- Hindi
- English
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