Bar Council ID
MAH/5639/2007
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- Lawyer Profile
Advocate Ubaid Ahmed Ghawte
Experience: 12 Years
Mumbai-City, Maharashtra
Advocate Ubaid Ahmed Ghawte
I deal into different kinds of litigation especially corporate laws, property issues involved including property rights, Injunction Suits, Money Recovery, trials of Negotiable Instruments Act, and consumer disputes and rendered professional service in cases relating to Service & Administrative law. Argued in Civil and Criminal matters before High Court of Mumbai, Civil Court, Sessions Court, Consumer Court and other quasi judicial authorities in and around Mumbai. Non Litigant works like Scrutiny & verification of the property documents and prepared legal opinions and Registration of the Documents.
City Of Residence
Mumbai-City
Court Of Practice
- Bombay High Court
- Court of Small Causes, Mumbai
- District & Sessions Court, Mumbai
Area Of Expertise
- Cheque Bounce
- Civil Law
- Criminal Law
- General Practice
Langauges
- English
- Hindi
- Marathi
- Urdu
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Personal Meeting
- Duration: 30 Minutes
- 3000.00 /-
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Telephonic Consultation
- Duration: 30 Minutes
- 2000.00 /-
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Detailed opinion by e-mail
- Duration: --
- 5000.00 /-
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