Bar Council ID
D/101/2020
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- Lawyer Profile
Advocate Diksha Bhaskar
Experience: 1 Years
Delhi, Delhi
Advocate Diksha Bhaskar
Advised clients on various laws and jurisdictions concerning business transactions – Assisted clients in learning about their rights and obligations concerning business transactions. Studied complex legal cases and summarized them for concerned authorities and jury members. Conducted detailed research to collect evidences and prepare statements Assisted clients by studying their case and collecting evidence beneficial to their interest, thus inclining the judgment in their favour.
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Cheque Bounce
- Child Custody
- Civil Law
- Constitutional Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Human Rights
- Landlord And Tenancy Law
- Litigation
- Muslim Law
Langauges
- English
- Hindi
- Punjabi
- Sanskrit
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