Bar Council ID
UP9314/16
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Advocate Dr. Abhay Kant Upadhyay
Experience: 4 Years
Allahabad, Uttar Pradesh
Advocate Dr. Abhay Kant Upadhyay
I have worked in the field of litigation management on behalf of Union of India and Air Force over and above the practice in the High Court of Judicature at Allahabad and worked in the services for two decades as technical and administrative supervisor in Indian Air Force. I have taught legal research, police law, commercial laws, business laws , Constitutional Laws, Administrative Laws and other important areas of law.
City Of Residence
Allahabad
Court Of Practice
- Allahabad High Court
- Armed Forced Tribunal (AFT) Lucknow
- Central Administrative Tribunal (CAT) Allahabad
Area Of Expertise
- Administrative Law
- Armed Forced Tribunal
- Child Custody
- Commercial Law
- Constitutional Law
- Corporate Law
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Education
- Environmental & Forest Law
- Family Law
- Food & Drug Law
- General Practice
- Human Rights
- Landlord And Tenancy Law
- Media & Entertainment
- Motor Vehicle Acts & Rules
- Muslim Law
- Pharma & Health Care
- R.T.I (Right To Information)
- Railways Act & Claim
- Recovery & Debt
- Securities Law
Langauges
- English
- Hindi
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