Bar Council ID
UP/5402/21
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- Lawyer Profile
Advocate Savita nandan
Experience: 0 Years
Faizabad, Uttar Pradesh
Advocate Savita nandan
I completed my Law from BHU Varanasi, I'm practicing in civil and criminal case specially concern with other special law such as cyber law.
City Of Residence
Faizabad
Court Of Practice
- Allahabad High Court (Lucknow Bench)
- District Court Faizabad
- District Court, Ambedkar
Area Of Expertise
- Administrative Law
- Arbitration & Conciliation
- Commercial Law
- Criminal Law
- Cyber Law
- Divorce & Alimony
Langauges
- English
- Hindi
- Urdu
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