Bar Council ID
JK1244/11
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- Lawyer Profile
Advocate M Abubakr Pandit
Experience: 11 Years
Srinagar, Jammu and Kashmir
Advocate M Abubakr Pandit
Litigation
City Of Residence
Srinagar
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Srinagar
- Family Court, Delhi
- Jammu and Kashmir High Court
Area Of Expertise
- Cheque Bounce
- Child Custody
- Civil Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Insurance Law
- Litigation
- Muslim Law
- Recovery & Debt
Langauges
- English
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