Bar Council ID
D/3429/2021
- Lawyer Search
- Lawyer Profile
Advocate Maitreyi Joshi
Experience: 1 Years
New Delhi, Delhi
Advocate Maitreyi Joshi
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Company Law Tribunal
- National Consumer Disputes Redressal Commission
Area Of Expertise
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