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    • Advocate Sumedh Dongardive

      Experience : 7 Years
      City : Akola , Maharashtra
      Court of Practice
      District Court, Akola
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    • Advocate Dhiraj Malik

      Experience : 10 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      Punjab and Haryana High Court
      District Court Gurgaon
      State Commission Delhi
      National Consumer Disputes Redressal Commission
      District Court Faridabad
      District Consumer Forums, Delhi
      Consumer Forum North, Tis Hazari
      Consumer Forum West, Janakpuri
      Debt Recovery Tribunal (DRT), Delhi
      District Court Dwarka
      District Court Saket
      District Court Patiala House
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    • Advocate Prateek Chauhan

      Experience : 2 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Dwarka
      District Court Karkardooma
      District Court Rohini
      District Court Tis Hazari
      Allahabad High Court
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    • Advocate Kiran kumar Bandari

      Experience : 2 Years
      City : Warangal , Andhra Pradesh
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    • Advocate Anand Shrivastava

      Experience : 9 Years
      City : Gwalior , Madhya Pradesh
      Court of Practice
      District Court Gwalior
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    • Advocate Chandan Chandra Saha

      Experience : 20 Years
      City : South 24 Parganas , West Bengal
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    • Advocate Awadhesh Pratap Singh Sisodiya

      Experience : 10 Years
      City : Gwalior , Madhya Pradesh
      Area of Expertise
      Criminal Law
      Constitutional Law
      Civil Law
      Family Law
      Divorce & Alimony
      General Practice
      Court of Practice
      District Court Gwalior
      Madhya Pradesh High Court (Gwalior Bench)
      Madhya Pradesh High Court
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    • Advocate Uday Sankar Das

      Experience : 2 Years
      City : Sibsagar , Assam
      Court of Practice
      Gauhati High Court
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    • Advocate KUMUD SHEKHAR

      Experience : 12 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
      Punjab and Haryana High Court
      District Court Gurgaon
      District Court Faridabad
      National Green Tribunal
      Central Administrative Tribunal Principal Bench, New Delhi
      District Court Dwarka
      District Court Saket
      District Court Patiala
      Rajasthan High Court
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    • Advocate Ashok bhatia

      Experience : 2 Years
      City : Panipat , Haryana
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate kamlesh Mishra

      Experience : 6 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      Supreme Court Of India
      District Consumer Forums, Delhi
      National Green Tribunal Principal Bench, New Delhi
      Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
      Debt Recovery Tribunal (DRT), Delhi
      Family Court, Delhi
      Income Tax Appellate Tribunal (ITAT) Delhi
      Central Administrative Tribunal (CAT) Delhi
      Central Administrative Tribunal Principal Bench, New Delhi
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    • Advocate Man Mohan Goel

      Experience : 30 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Arbitration & Conciliation
      Cheque Bounce
      Competitive Practices
      Will And Trust
      Constitutional Law
      Intellectual Property Rights
      Labour Law
      Litigation
      Motor Vehicle Acts & Rules
      Property Law
      Court of Practice
      State Commission Delhi
      Central Administrative Tribunal Principal Bench, New Delhi
      District Court Tis Hazari
      Supreme Court Of India
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
      District Consumer Forums, Delhi
      Family Court, Delhi
      Intellectual Property Appellate Board (IPAB), Delhi
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    • Advocate Hilal Haider

      Experience : 21 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Sansar Singh Chhiller

      Experience : 1 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      Rajasthan High Court
      District Court, Jaipur
      District Court Dwarka
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    • Advocate Amit Saxena

      Experience : 20 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      Supreme Court Of India
      National Consumer Disputes Redressal Commission
      National Green Tribunal
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    • Advocate Bhim Singh

      Experience : 1 Years
      City : New Delhi , Delhi
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    • Advocate J Tarun Kumar

      Experience : 8 Years
      City : Delhi , Delhi
      Court of Practice
      District Court Karkardooma
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    • Advocate Prem Singh Ola

      Experience : 46 Years
      City : Bhiwani , Haryana
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate dnyandev waghmode

      Experience : 1 Years
      City : Sholapur , Maharashtra
      Court of Practice
      Bombay High Court
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    • Advocate S.P, SRIVASTAVA

      Experience : 32 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      Consumer Forum West, Janakpuri
      Central Administrative Tribunal (CAT) Delhi
      National Green Tribunal Principal Bench, New Delhi
      Debt Recovery Tribunal (DRT), Delhi
      District Court Saket
      District Court Tis Hazari
      Family Court, Delhi
      National Consumer Disputes Redressal Commission
      State Commission Delhi
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    • Advocate Javed Rahat

      Experience : 27 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Karnal
      District Court Ghaziabad
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    • Advocate Jariwala Abdul Hamid Abdul Majid

      Experience : 35 Years
      City : Surat , Gujarat
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    • Advocate Sushil Kaushal

      Experience : 14 Years
      City : Yamunanagar , Haryana
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate Apurv Jain

      Experience : 9 Years
      City : Indore , Madhya Pradesh
      Court of Practice
      MadhyaPradesh High Court
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    • Advocate banwari lal gupta

      Experience : 29 Years
      City : Gurgaon , Haryana
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate Anjana Arvind Singh Solanki

      Experience : 2 Years
      City : Indore , Madhya Pradesh
      Court of Practice
      MadhyaPradesh High Court
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    • Advocate Abdul Hamid Khan

      Experience : 4 Years
      City : Gurgaon , Haryana
      Court of Practice
      District Court Nuh
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    • Advocate ashwani mishra

      Experience : 28 Years
      City : Allahabad , Uttar Pradesh
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    • Advocate Raghavendra Sharma

      Experience : 12 Years
      City : Etawah , Uttar Pradesh
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    • Advocate Apoorv K

      Experience : 1 Years
      City : Delhi , Delhi
      Court of Practice
      Supreme Court Of India
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