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    • Advocate Sudeep Singh

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Divorce & Alimony
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Saket
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Guwahati
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    • Advocate Jatin Sharma

      Experience : 7 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Banking & Finance
      Family Law
      Corporate Law
      Intellectual Property Rights
      Property Law
      Consumer Protection
      Taxation
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Surender mohan Anand

      Experience : 52 Years
      City : Hissar , Haryana
      Area of Expertise
      Banking & Finance
      Business & Industry
      Insurance Law
      Civil Law
      Arbitration & Conciliation
      Consumer Protection
      Corporate Law
      Commercial Law
      Contract Act
      Court of Practice
      District Court Hisar
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    • Advocate Parveen Kumar Chaudhary

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Property Law
      Intellectual Property Rights
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate ANAND KUMAR DUBEY

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Administrative Law
      Alternative Dispute Resolution
      Accident & Injuries
      Constitutional Law
      Landlord And Tenancy Law
      Litigation
      Divorce & Alimony
      Child Custody
      Recovery & Debt
      Will And Trust
      Family Law
      Insurance Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Tis Hazari
      District Court Karkardooma
      Allahabad High Court
      Punjab and Haryana High Court
      Debt Recovery Tribunal (DRT), Delhi
      National Consumer Disputes Redressal Commission
      Central Administrative Tribunal (CAT) Delhi
      View Profile