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    • Advocate Deepak Rawat

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Accident & Injuries
      Motor Vehicle Acts & Rules
      Cheque Bounce
      Recovery & Debt
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Tis Hazari
      District Court Karkardooma
      District Court Rohini
      District Court Dwarka
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Shoued Hasan

      Experience : 11 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Accident & Injuries
      Family Law
      Divorce & Alimony
      Administrative Law
      Information Technology
      Human Rights
      Taxation
      Will And Trust
      Banking & Finance
      Communication & Telecom
      Child Custody
      Cheque Bounce
      Corporate Law
      Insurance Law
      R.T.I (Right To Information)
      Constitutional Law
      Consumer Protection
      Recovery & Debt
      Business & Industry
      Property Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Karkardooma
      District Court Rohini
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Mohan Shyam Arya

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Divorce & Alimony
      Family Law
      Consumer Protection
      Arbitration & Conciliation
      Motor Vehicle Acts & Rules
      Administrative Law
      Recovery & Debt
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Karkardooma
      District Court Rohini
      District Court Haridwar
      Debt Recovery Tribunal (DRT), Delhi
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Manish Kumar

      Experience : 2 Years
      City : Ghaziabad , Uttar Pradesh
      Area of Expertise
      Civil Law
      Criminal Law
      Motor Vehicle Acts & Rules
      Court of Practice
      District Court Ghaziabad
      Allahabad High Court
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    • Advocate Dhanish Kumar

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Recovery & Debt
      Banking & Finance
      Family Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Tis Hazari
      District Court Ghaziabad
      District Court Patiala House
      Debt Recovery Tribunal (DRT), Delhi
      District Court Dwarka
      District Court Rohini
      National Consumer Disputes Redressal Commission
      View Profile