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    • Advocate Mangesh Yeole

      Experience : 3 Years
      City : Akola , Maharashtra
      Area of Expertise
      Consumer Protection
      Arbitration & Conciliation
      Cheque Bounce
      Family Law
      Contract Act
      Divorce & Alimony
      Recovery & Debt
      Securities Law
      Court of Practice
      District Court, Akola
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    • Advocate Subodh Palaspagar

      Experience : 10 Years
      City : Akola , Maharashtra
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Bombay High Court
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    • Advocate Jagan Iyengar

      Experience : 16 Years
      City : Anantapur , Andhra Pradesh
      Area of Expertise
      Civil Law
      Court of Practice
      City Civil Court (Hyderabad)
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    • Advocate Ashish Wasnik

      Experience : 17 Years
      City : Nagpu , Maharashtra
      Area of Expertise
      Property Law
      Court of Practice
      District Court Nagpur
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    • Advocate Sayyed imran ali Sayyed

      Experience : 7 Years
      City : Nagpu , Maharashtra
      Area of Expertise
      Property Law
      Court of Practice
      District Court Nagpur
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