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    • Advocate Ajay Relhan

      Experience : 8 Years
      City : Karnal , Haryana
      Court of Practice
      District Court Karnal
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    • Advocate Abhijeet Birajdar

      Experience : 9 Years
      City : Latur , Maharashtra
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    • Advocate Abdul Qadir Abbasi

      Experience : 7 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
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    • Advocate chisti mohinuddin

      Experience : 16 Years
      City : east Godavari , Andhra Pradesh
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    • Advocate Arunmozhi Rajashankar

      Experience : 32 Years
      City : Madurai , Tamil Nadu
      Court of Practice
      Madras High Court
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    • Advocate AMIT SHARMA

      Experience : 16 Years
      City : Maha Maya Nagar , Uttar Pradesh
      Court of Practice
      District Court Indore
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    • Advocate Tar Tar

      Experience : 11 Years
      City : New Delhi , Delhi
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    • Advocate Ramachandra CD

      Experience : 8 Years
      City : Bangalore Rural , Karnataka
      Court of Practice
      Karnataka High Court
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    • Advocate Karthik Dasari

      Experience : 3 Years
      City : Khammam , Andhra Pradesh
      Court of Practice
      High Court of Judicature at Hyderabad
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    • Advocate Sanidhya Sonthalia

      Experience : 1 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      Supreme Court Of India
      National Consumer Disputes Redressal Commission
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    • Advocate S.BALAKRISHNAN

      Experience : 23 Years
      City : Madurai , Tamil Nadu
      Court of Practice
      Madras High Court
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    • Advocate Amit Sharma

      Experience : 9 Years
      City : Solan , Himachal Pradesh
      Court of Practice
      Himachal Pradesh High Court
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    • Advocate Siddharth Shankar Pandey (Advocate)

      Experience : 16 Years
      City : Patna , Bihar
      Court of Practice
      Patna High Court
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    • Advocate RAJIV KUMAR GHAWANA

      Experience : 19 Years
      City : Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate Rajeshkumar Ratansinh

      Experience : 1 Years
      City : Vadodara , Gujarat
      Court of Practice
      Gujarat High Court
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    • Advocate Farah Hashmi

      Experience : 4 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
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    • Advocate Pradeep Kumar Srirambhatla

      Experience : 24 Years
      City : Hyderabad Urban , Andhra Pradesh
      Court of Practice
      High Court of Judicature at Hyderabad
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    • Advocate karan anand

      Experience : 5 Years
      City : Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate waquar nasir

      Experience : 2 Years
      City : Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate Dilip Patil

      Experience : 14 Years
      City : Sangli , Maharashtra
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    • Advocate sushant sharma

      Experience : 5 Years
      City : Shimla , Himachal Pradesh
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    • Advocate Saurav Sharma

      Experience : 1 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate Utkarsh Tiwari

      Experience : 3 Years
      City : Delhi , Delhi
      Court of Practice
      Delhi High Court
      National Consumer Disputes Redressal Commission
      State Commission Delhi
      Supreme Court Of India
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    • Advocate Anu garg

      Experience : 1 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate Rajendra Tripathi

      Experience : 4 Years
      City : Delhi , Delhi
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    • Advocate Iqbal Ahmed

      Experience : 7 Years
      City : Lucknow , Uttar Pradesh
      Area of Expertise
      Accident & Injuries
      Cheque Bounce
      Consumer Protection
      Civil Law
      Contract Act
      Criminal Law
      R.T.I (Right To Information)
      Railways Act & Claim
      Others
      Divorce & Alimony
      Family Law
      Landlord And Tenancy Law
      Motor Vehicle Acts & Rules
      Muslim Law
      Property Law
      Court of Practice
      Allahabad High Court
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    • Advocate Sourabh Angi

      Experience : 2 Years
      City : Chandigarh , Chandigarh
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    • Advocate Narinder Singh

      Experience : 6 Years
      City : Ropar , Punjab
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    • Advocate ABHINANDAN SALGOTRA

      Experience : 1 Years
      City : Kathua , Jammu and Kashmir
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    • Advocate ankur gupta

      Experience : 2 Years
      City : Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
      District Court Rohini
      District Court Dwarka
      District Court Saket
      District Court Patiala House
      Delhi High Court
      District Court Karkardooma
      Consumer Commission
      National Consumer Disputes Redressal Commission
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