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    • Advocate Sushant Patil

      Experience : 15 Years
      City : Thane , Maharashtra
      Court of Practice
      Bombay High Court
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    • Advocate Ramakrishna

      Experience : 20 Years
      City : Bangalore Urban , Karnataka
      Court of Practice
      Karnataka High Court
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    • Advocate Anandhakumar Ramasamy

      Experience : 21 Years
      City : Coimbotore , Tamil Nadu
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    • Advocate ADVOCATE AJAY HK MADHUKAR

      Experience : 4 Years
      City : Delhi , Delhi
      Area of Expertise
      Administrative Law
      Alternative Dispute Resolution
      Arbitration & Conciliation
      Food & Drug Law
      Will And Trust
      Taxation
      Recovery & Debt
      R.T.I (Right To Information)
      Divorce & Alimony
      Education
      Information Technology
      Landlord And Tenancy Law
      Labour Law
      Customs & Central Excise
      Family Law
      Consumer Protection
      Intellectual Property Rights
      Cheque Bounce
      Contract Act
      Constitutional Law
      Accident & Injuries
      Banking & Finance
      Bankruptcy
      Child Custody
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      Supreme Court Of India
      Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
      District Consumer Forums, Delhi
      Intellectual Property Appellate Board (IPAB), Delhi
      National Consumer Disputes Redressal Commission
      National Company Law Tribunal
      City Civil Court (Hyderabad)
      Family Court, Delhi
      Intellectual Property Appellate Board (IPAB), Delhi
      Central Administrative Tribunal (CAT) Cuttack
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Nishant Kaushik

      Experience : 1 Years
      City : Bhiwani , Haryana
      Court of Practice
      District Court, Bhiwani
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