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    • Advocate Ghulam Mohd Akhtar

      Experience : 7 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Manish Kumar

      Experience : 4 Years
      City : Delhi , Delhi
      Area of Expertise
      Cheque Bounce
      Civil Law
      Constitutional Law
      Divorce & Alimony
      Family Law
      Intellectual Property Rights
      Labour Law
      Landlord And Tenancy Law
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
      Supreme Court Of India
      District Court Karkardooma
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    • Advocate R. K Thakur

      Experience : 19 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
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    • Advocate gautam suhag

      Experience : 13 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Gaurav Shankar

      Experience : 10 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
      District Court Patiala House
      District Court Saket
      District Court Rohini
      District Court Dwarka
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    • Advocate Asit Tewari

      Experience : 22 Years
      City : New Delhi , Delhi
      Area of Expertise
      Arbitration & Conciliation
      Business & Industry
      Consumer Protection
      Civil Law
      Contract Act
      Landlord And Tenancy Law
      Litigation
      Real Estate
      Commercial Law
      General Practice
      Corporate Law
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
      Consumer Commission
      National Green Tribunal Principal Bench, New Delhi
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    • Advocate Narender kumar

      Experience : 11 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate OM PUNIA

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Armed Forced Tribunal
      Arbitration & Conciliation
      Family Law
      Civil Law
      Criminal Law
      Cheque Bounce
      Corporate Law
      Contract Act
      Administrative Law
      Court of Practice
      Armed Forced Tribunal (AFT) Delhi
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      District Court Karkardooma
      Consumer Commission
      District Consumer Forums, Delhi
      Family Court, Delhi
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Prashant Sharma

      Experience : 3 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Vinay Kumar

      Experience : 9 Years
      City : Delhi , Delhi
      Court of Practice
      Delhi High Court
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