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- LEGAL NOTICE FOR RECOVERY / REPAYMENT OF LOAN
LEGAL NOTICE FOR RECOVERY / REPAYMENT OF LOAN
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legal notice on behalf of apartment owner for raising claim on a interior decorator for defective work executed by the interior decorator pursuant to a property development agreement.

legal notice for recovery of a sum

legal notice to either repay unsecured loan alongwith interest or alternatively allot equity shares in the company.

legal notice to either repay the unsecured loan alongwith interest or atleast equity shares in your company @ nav per equity share calculated as per rbi guidelines for the amount equivalent to due unsecured loan alongwith interest.
