GiftDeed
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31 results
gift deed of the amounts paid under an agreement to sell by nomination of all the rights, titles and interest
₹500.00
gift deed of amount by cheque
₹500.00
conditional gift deed in favour of wife and nephew
₹500.00
gift deed gifting away goodwill of business, trade marks and patent
₹500.00
gift by father to his son of land with building with mortgage
₹500.00
gift deed of a house by a father to a son
₹500.00
gift deed by a co-owner of his share in an apartment to the other co-owner
₹500.00
gift deed of amount in indian rupees by a husband to a wife
₹500.00
gift deed of amount in indian rupees by a relative to a relative
₹500.00
gift deed of an amount in indian rupees by a father-in law to daughter-in law
₹500.00
gift deed of amount in indian rupees by a father to a daughter
₹500.00
gift deed of undivided share in a house by a co-owner to another co-owner
₹500.00
donation deed of land and amount for hospital in favour of charitable trust
₹500.00
gift deed of undivided share in the commercial office in favour of the co-owner
₹500.00
donation deed of plot of land to a society for running school with condition to provide 25% admission to poor children free of cost
₹500.00
gift deed of marriage gifts in favour of the daughter
₹500.00
gift deed of book debts
₹500.00
gift deed of undivided share in the apartment by joint owner to the nri joint owner through a power of attorney holder of the nri joint owner
₹500.00
gift deed of amount by friend in favour of friend
₹500.00
donation deed of builtup property alongwith amount for running charitable primary school
₹500.00
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