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Power of Attorney
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34 results

general power of attorney to be executed by multiple individuals in favour of the builder pursuant to a collaboration agreement for redevelopment of a plot having long title history
₹500.00

general power of attorney by a single owner of a residential apartment in a designer home housing complex
₹500.00

deed of revocation of special power of attorney or general power of attorney of a plot
₹250.00

general power of attorney by an unmarried daughter in favour of brother and/or father in respect of her share in a residential plot
₹500.00

general power of attorney by a brother in favour of sister in respect of her share in a residential plot
₹500.00

general power of attorney by owner of a residential plot in favour of his wife
₹500.00

general power of attorney by husband & wife in favour of their father/father-in law or mother/mother-in law in respect of commercial shop
₹500.00

general power of attorney of movable / immovable properties by a son in favour of his father & mother
₹500.00

general power of attorney by various nri owners in favour of uncle/cousin in respect of already owned & to be acquired movable & immovable properties
₹500.00

general power of attorney by a wife in favour of her husband in respect of a residential house and other immovable properties
₹500.00

general power of attorney by a daughter in favour of her father in respect of a shop, various cyber / it units & other immovable properties
₹500.00

general power of attorney by a sister in favour of a sister for purchase & sale of any movable properties & immovable properties
₹500.00

general power of attorney in favour of husband & son in respect of movable / immovable properties including a flat & shop which are under agreement to purchase / agreement to sell
₹500.00

general power of attorney by husband & wife in favour of two daughters in respect of residential house / ancestral land / bank account / fixed deposit / joint pension account / securities / cars etc
₹500.00

general power of attorneyby two brothers in favour of uncle in respect of a residential apartment
₹500.00

general power of attorney by husband & wife in favour of grandson in respect of purchase or sale of immovable properties
₹500.00

general power of attorney by a sister in favour of brotehr & sister in respect of immovable properties
₹500.00

general power of attorney by a nri in favour of his brother in respect of all his moviable & immovable properties
₹500.00
