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Power of Attorney
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34 results

general power of attorney in favour of brother in respect of share in the plot inherited after the death of father
₹500.00

special power of attorney by two joint owners of a residential apartment in favour of two persons
₹250.00

special power of attorney by father & mother in favour of son for purchse of entire third floor in a proposed building
₹250.00

special power of attorney in favour of friend for limited purpose in respect of an apartment
₹250.00

special power of attorney to gift only a share in the flat by a broher in favour of brother
₹250.00

special power of attorney to accept gift by a brotehr in favour of sister in respect of his share in a commercial flat
₹250.00

special power of attorney by a son in favour of father in respect of residential house & commercial floor for the limited purpose of leasing & court cases etc.
₹250.00

special power of attorney in favour of nephew for various purposes unregistered but notarized
₹250.00

special power of attorney by a father in favour of daughter & son-in law in respect of an apartment which is not registered but notarized
₹250.00
