Legal Notices and Court Petitions

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    SUIT FOR DECLARATION AND FOR RECOVERY (3)

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    SUIT FOR PARTITION (2)

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    APPLICATION UNDER ORDER 1, RULE 10 C.P.C. READ WITH SECTION 151 C.P.C (4)

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    APPLICATION UNDER ORDER 6 RULE 17 READ WITH SECTION 151 CPC (3)

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    MISC. APPLICATIONS UNDER VARIOUS ORDERS OF CPC LIMITATION ACT ETC (41)

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    APPEALS AGAINST THE ORDERS OF THE CIVIL JUDGE (10)

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    DIVORCE PETITIONS UNDER SECTION 13 (B) (1) AND 13 (B) (2) OF THE HINDU MARRIAGE ACT. (6)

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