Bare Acts

Showing 10181 - 10190 of 11113 acts
Type: State Acts
S Assam

Tripura Fiscal Responsibility And Budget Management (Amendment) Act, 2007

Act 14746 2025
S Assam

Tripura Housing Board (Amendment) Act, 2007

Act 14748 2025
S Assam

Tripura Land Revenue And Land Reforms Act, 1960

Act 14750 2025
S Assam

Tripura Land Revenue And Land Reforms (Ninth Amendment) Act, 2006

Act 14749 2025
S Assam

Tripura Lokayukta Act, 2008

Act 14751 2025
S Assam

Tripura Motor Vehicles (Licensing Of Collecting And Forwarding Agents) Rules, 1974

Act 14752 2025
S Assam

Tripura Motor Vehicles Tax Act, 1972

Act 14754 2025
S Assam

Tripura Motor Vehicles Tax Rules, 1978

Act 14755 2025
S Assam

Tripura Motor Vehicles Tax (Seventh Amendment) Act, 2009

Act 14753 2025
S Assam

Tripura Municipal (Amendment) Act, 2004

Act 14756 2025