Bare Acts

Showing 10191 - 10200 of 11113 acts
Type: State Acts
S Assam

Tripura Municipal (Fourth Amendment) Act, 2010

Act 14757 2025
S Assam

Tripura Municipality Disclosure Act, 2007

Act 14758 2025
S Assam

Tripura Panchayat Raj Rules, 1961

Act 14759 2025
S Assam

Tripura Panchayats Act, 1993

Act 14768 2025
S Assam

Tripura Panchayats (Constitution Of State Panchayat Election Commission) Rules, 1993

Act 14760 2025
S Assam

Tripura Panchayats (Delimitation Of Constituencies) Rules, 1993

Act 14761 2025
S Assam

Tripura Panchayats (Election) Rules, 1984

Act 14762 2025
S Assam

Tripura Panchayats (Fifth Amendment) Act, 2010

Act 14763 2025
S Assam

Tripura Panchayats (First Amendment) Act, 1994

Act 14764 2025
S Assam

Tripura Panchayats (Fourth Amendment) Act, 2009

Act 14765 2025